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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(f) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(f)the standard of education or training to be provided for the inmates of the home, in case the education or training of its inmates is undertaken; and