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Bombay High Court

Ms Bayer Bio-Science Pvt. Ltd. Bayer vs State Of Maharashtra Through District ... on 1 July, 2024

Author: G.A. Sanap

Bench: G. A. Sanap

                                                                     1                             4 apl.466.24.odt

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR.

                                      CRIMINAL APPLICATION (APL) NO.466 OF 2024
                                             M/s. Bayer Bio-Science Pvt. Ltd. Bayer and another
                                                                    .Vs.
                                                         The State of Maharashtra
                  _______________________________________________________________________
                 Office Notes, Office Memoranda of Coram,
                 appearances, Court's orders of directions Court's or Judge's orders.
                  and Registrar's Orders.
                                                 Mr Amol Deshpande, Advocate for the applicants
                                                 Ms Swati Kolhe, APP for respondent/State

CORAM : G.A. SANAP J.

DATE : JULY 01, 2024 Heard.

2. Issue notice to the respondent, returnable within four weeks.

3. Learned APP waives service of notice on behalf of respondent/State.

(G. A. SANAP, J) Namrata Signed by: Miss Namrata Suryawanshi Designation: PA To Honourable Judge Date: 02/07/2024 12:37:19