Bombay High Court
Ms Bayer Bio-Science Pvt. Ltd. Bayer vs State Of Maharashtra Through District ... on 1 July, 2024
Author: G.A. Sanap
Bench: G. A. Sanap
1 4 apl.466.24.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION (APL) NO.466 OF 2024
M/s. Bayer Bio-Science Pvt. Ltd. Bayer and another
.Vs.
The State of Maharashtra
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr Amol Deshpande, Advocate for the applicants
Ms Swati Kolhe, APP for respondent/State
CORAM : G.A. SANAP J.
DATE : JULY 01, 2024 Heard.
2. Issue notice to the respondent, returnable within four weeks.
3. Learned APP waives service of notice on behalf of respondent/State.
(G. A. SANAP, J) Namrata Signed by: Miss Namrata Suryawanshi Designation: PA To Honourable Judge Date: 02/07/2024 12:37:19