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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(3)(b) in The Goa Medical Council Rules, 1995

(b)if the mark (x) is placed opposite the names of more candidates than the number of seats to be filled or if more votes are given than he is entitled to under sub-rule (1) of rule 20;