Telangana High Court
Mrs. Nerella Venkata Rukmini Sujatha vs Union Of India on 18 June, 2018
HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
WRIT PETITON No.17411 of 2018
ORDER:
Learned counsel for the petitioners seeks permission to withdraw the writ petition.
Permission is accorded.
Accordingly, the writ petition is dismissed as withdrawn. As a sequel to the disposal of this petition, miscellaneous petitions, if any, pending shall stand closed.
_________________________ A.RAJASHEKER REDDY,J 18-06-2018 Nvl 2 3