Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Telangana High Court

Mrs. Nerella Venkata Rukmini Sujatha vs Union Of India on 18 June, 2018

    HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
             WRIT PETITON No.17411 of 2018

ORDER:

Learned counsel for the petitioners seeks permission to withdraw the writ petition.

Permission is accorded.

Accordingly, the writ petition is dismissed as withdrawn. As a sequel to the disposal of this petition, miscellaneous petitions, if any, pending shall stand closed.

_________________________ A.RAJASHEKER REDDY,J 18-06-2018 Nvl 2 3