Supreme Court - Daily Orders
Durgesh vs High Court Of Judicature At Allahabad on 18 August, 2021
Author: R. Subhash Reddy
Bench: R. Subhash Reddy
ITEM NO.31 Court 12 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No. 14439/2021 in I.A. NO.
72479/2021
DURGESH & ANR. Petitioner(s)
VERSUS
HIGH COURT OF JUDICATURE AT ALLAHABAD Respondent(s)
(IA No. 72479/2021 - APPEAL AGAINST LD. REGISTRARS ORDER VIII RULE
6(5), IA No. 90161/2021 - CONDONATION OF DELAY IN FILING AND IA No.
85122/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION)
Date : 18-08-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R. SUBHASH REDDY
[IN CHAMBERS]
For Petitioner(s) Mr. Ajay Kumar Singh, AOR
Mr. Yatharth Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
I.A. No. 90161 of 2021 – Application for condonation of delay of 129 days in filing appeal against the Registrar order dated 05.02.2021 is allowed.
Learned counsel for the petitioners has stated that defects have been cured. The review petition is restored to its original number.
I.A. No. 72479 of 2021 stands disposed of. Registry to take further steps as per rules.
Signature Not Verified Digitally signed by Rachna Date: 2021.08.23 17:18:37 IST (NEETA SAPRA) (DIPTI KHURANA) Reason: COURT MASTER COURT MASTER