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[Cites 0, Cited by 0] [Section 71B(1)] [Section 71B] [Entire Act]

State of Maharashtra - Subsection

Section 71B(1)(a) in Maharashtra Factories Rules, 1963

(a)Two fire buckets of not less than 9 litres capacity for every 100 square metres of floor area subject to a minimum of four buckets on each floor.