Allahabad High Court
Ashok Kumar Singh vs Basic Shiksha Adhikari Mau & Another on 19 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 51792 of 2000 Petitioner :- Ashok Kumar Singh Respondent :- Basic Shiksha Adhikari Mau & Another Petitioner Counsel :- V.P.Tiwari Respondent Counsel :- C.S.C,N.D.Rai Hon'ble Dilip Gupta,J.
List has been revised. No one appears to press the petition. This petition was filed in the year 2000 with regard to the examination concerned.
The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed. Interim order, if any, stands vacated. Order Date :- 19.1.2010 SK