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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in The Rajasthan Urban Improvement Trust (General) Rules, 1962

(3)Appointment of staff under section 25. - The power of appointing and granting leave to officers and servants of the Trust and consuming, reducing, suspending or dismissing them for misconduct, shall be vested in the case of officers and servants drawing monthly salary of Rs. [750] [Substituted for 250/- by Amended Notification No. F. 6(15) UDH/79, dated 11-5-1979, Published in Rajasthan Government Gazette Part IV-C (1), dated 24-5-1979, page 68.] or less than in the Chairman, and in the other cases in the Trust.