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State of Uttar Pradesh - Section

Section 15 in U.P. Judicial Officers' Service Rules, 1960

15. Application for permission to attend the examination.

(1)Applications for permission to sit at the competitive examination shall be called for by the Commission, and shall be made in the prescribed form which may be obtained from the Secretary to the Commission.
(2)Admission to the examination. - No candidate shall be admitted to the examination unless he holds a certificate of admission granted by the Commission.