Section 34(i) in Delhi Wakf Board Regulations, 1963
(i)To sanction new items of expenditure :-(I)In the case of items included in the budget full powers subject to the limits of provisions in the budget.(II)For non-recurring items not included in the Budget upto Rs. 1,000 in each case, provided funds can be found by re-appropriation of savings.(III)Recurring expenditure upto Rs. 600 per annum if additional funds can be found by re-appropriation or from savings.
