Section 32(45) in Rajasthan General Clauses Act, 1955
(45)[x x x] [Omitted vide item No.(iv) of Part 1 of the Fourth Schedule of the Rajasthan Adaptation of Laws (On State and Concurrent Subjects) Order 1956 published in the Rajasthan Gazette, Part IV- C Extraordinary dated the 1st November, 1956.]
