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State of Andhra Pradesh - Section

Section 5 in The Andhra Pradesh (Andhra Area) District Police Act, 1859.

5. Director General of Police, etc

The administration of the Police throughout the General Police District shall be vested in an officer to be styled the Director-General of Police for the Andhra area of the State of Andhra Pradesh and in such superior police officers as to the State Government shall deem fit.