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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(4)(c) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(c)to open account on behalf of the Vishwavidyalaya in the Scheduled Bank in accordance with sub-section (3) of Section 36 of the Act and to authorise any drawing and disbursement officer of the Vishwavidyalaya to operate such an account.