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[Cites 0, Cited by 0] [Section 242(1)] [Section 242] [Entire Act]

Union of India - Subsection

Section 242(1)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)the official incharge of the work shall ensure showing of signals to warn the Loco pilot of an approaching train as described in sub- rule (2) of the rule 242 below.