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State of Andhra Pradesh - Section

Section 110 in Reductions and Remissions (Andhra Pradesh)

110.

Remits in full the stamp duty chargeable on transfer deeds in respect of Treasury Savings Deposit Certificates. G.O.Ms.No. 1807, Rev., Dated 22.11.1962 (Andhra Pradesh Gazette, Dated 6.9.1962, Part I, page 3429).