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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1) in The Centre for Environmental Planning and Technology University Act, 2005

(1)The President shall be a person of eminence having distinguished himself in the areas of design, planning, environment and technology'. He shall be a person of vision and subscribe to the objectives and philosophy' of the University and shall be interested in academics.