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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Puducherry - Subsection

Section 11(2)(ii) in Puducherry Town and Country Planning Act, 1969

(ii)four officers appointed by the Government including the Senior Town Planner or any other officer of the Town and Country Planning Department, who shall be the Member-Secretary to the Planning Authority; and