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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(3)(a) in The Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952

(a)in the case of a person who obtains a right of occupancy from the Central Government after the commencement of the Punjab Occupancy Tenants (Vesting of Proprietary Rights) (Amendment) Ordinance, 1958, the date on which such right is obtained; and
(ii)in any other case, the date of commencement of Punjab Occupancy Tenants (Vesting of Proprietary Rights) (Amendment) Ordinance, 1958.