Madhya Pradesh High Court
Aadarsh Raja Bundela vs The State Of Madhya Pradesh on 7 November, 2025
Author: Anil Verma
Bench: Anil Verma
1 CRA-9802-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 9802 of 2025 (AADARSH RAJA BUNDELA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 07-11-2025 None for appellant.
Shri Puran Kumar Kulshreshtha, PP for State.
Appellant is directed to cure the defect as pointed out by Registry. List after two weeks.
(ANIL VERMA) JUDGE "R"
Signature Not Verified Signed by: ROHIT SHARMA Signing time: 11/7/2025 5:30:23 PM