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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Maharashtra - Subsection

Section 121(7) in Maharashtra Public Universities Act, 2016

(7)The procedure to effect the closure shall be in phases, to ensure that the students already admitted to the affiliated college or recognized institution are not affected, and that the first year shall be closed first and no new admissions shall be effected. The procedure to phase out the closure shall be such as may be prescribed.