Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Nagpur Province - Subsection Section 29(4) in The City of Nagpur Corporation Act, 1948 (4)In the case of an equality of votes the person presiding at the meeting shall have a second or a casting vote.]
