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State of Bihar - Section

Section 5 in Bihar Employees' State Insurance Medical Service Rules, 1981

5. Determination of vacancies.

- The Government of Bihar shall decide in each year the number of vacancies to be filled, in the different categories of service by direct recruitment and/or by promotion and/or by transfer:Provided that appointment to the post of Administrative Medical Officer, Employees' State Insurance Scheme, Deputy Administrative Medical Officer, Employees' State Insurance Scheme shall be either by direct recruitment or by direct selection from amongst the members of the Bihar State Medical Service by inviting nomination from the State health department or by promotion from amongst members of the Service as may be decided by the Government on each occasion.