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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(r) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(r)"Terminal" means the place where the cargo and passengers change from one mode to other mode of transportation, Terminal facilities include berthing, cargo transfer, storage and ticketing and passenger rest, comfort rooms; and