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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(6) in Tamil Nadu Municipalities (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(6)[ The competent authority shall send a consolidated quarterly report to the District Collector in Form-IV-A.] [Added by Notification No. SRO A-9(a-2)/2015, dated 30.4.2015]