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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(2)(e) in Maharashtra Jeevan Authority Act, 1976

(e)the execution of contracts and assurances of property on behalf of [the Authority] [These words were substituted for the words 'the Board' by Maharashtra 25 of 1997, Section 5.] and authentication of orders and instruments of [the Authority] [These words were substituted for the words 'the Board' by Maharashtra 25 of 1997, Section 5.];