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[Cites 0, Cited by 0] [Section 67A(2)] [Section 67A] [Entire Act]

Union of India - Subsection

Section 67A(2)(b) in The Limited Liability Partnership Act, 2008

(b)a Metropolitan Magistrate or a Judicial Magistrate of the first class, in the case of other offences, who shall be appointed by the Central Government with the concurrence of the Chief Justice of the High Court: