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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(m) in Bihar Agriculture Land (Conversion for Non Agriculture Purposes) Rules, 2011

(m)"Occupier" includes:
(i)any person for the time being paying or liable to pay the rent, or any portion of the rent, for the land or, for the structure constructed thereon ;
(ii)a rent-free occupant.