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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(b) in Bihar Sugarcane (Distribution and Movement Control) Order, 1966

(b)"Cane growers Co-operative Society" means a society registered under the Bihar and Orissa Co-operative Societies Act, 1935 (B. and O. Act, VI of 1935) one of the objects of which is to sell sugarcane grown by its members;