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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(f) in The Howrah-Amta Light Railway Company (Acquisition Of Land) Act, 1976

(f)"land" includes benefits to arise out of land, and things attached to the earth or permanently fastened to anything attached to the earth and also includes any encumbrance in relation to such land.