Securities And Exchange Board Of India - Subsection
Section 9A(1)(b) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993
(b)it shall pay the fees for registration [***] [Omitted 'or renewal, as the case may be,' by the Securities and Exchange Board of India (Change In Conditions of Registration of Certain Intermediaries) (Amendment) Regulations, 2016 w.e.f. 08- 12-2016.] in the manner provided in these regulations;