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Chattisgarh High Court

Shankar Yadav vs State Of Chhattisgarh 26 Cra/1032/2018 ... on 24 September, 2018

              HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                           M.Cr.C. No.6446 of 2018

                 Shankar Yadav Versus State of Chhattisgarh




24/09/2018   Heard.
             Admit.
             Counsel for the State/respondent takes notice.

Case diary of the case concerned be called. List this case for final hearing in due course.

Sd/-

(Rajendra Chandra Singh Samant) Judge Nisha