Chattisgarh High Court
Shankar Yadav vs State Of Chhattisgarh 26 Cra/1032/2018 ... on 24 September, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
M.Cr.C. No.6446 of 2018
Shankar Yadav Versus State of Chhattisgarh
24/09/2018 Heard.
Admit.
Counsel for the State/respondent takes notice.
Case diary of the case concerned be called. List this case for final hearing in due course.
Sd/-
(Rajendra Chandra Singh Samant) Judge Nisha