Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(3) in The North-Eastern Council Act, 1971 (3)[ the President shall nominate the Chairman of the Council.][Substituted by The North-Eastern Council (Amendment) Act, 2002(68 of 2002) ]
