Section 14(1)(c) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

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State of Rajasthan - Subsection

Section 14(1)(c) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(c)on failure to submit quarterly return for two consecutive quarters; and