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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)Rain water pipes shall be affixed to the outside of the external walls of the building or in recesses formed in such external walls or in such other manner as may be approved by the Authority.