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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Bengal Presidency - Subsection

Section 6(1)(b) in Bengal Excise Act, 1909

(b)the [Kolkata] [Substituted by section 5 of the West Bengal Capital City (Change of Name) Act, 2001 (West Bengal Act No. 18 of 2001) (w.r.e.f. 1.1.2001) for the word Calcutta.] Police Act, 1866 (Bengal Act No. 4 of 1866), or