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State of Haryana - Section

Section 43 in Faridabad Complex Administration Building Rules, 1989

43. Loads. Sections 43(2), 57(2)(m).

- In an internal wall the horizontal damp proof course shall be laid in level with the upper surface of the concrete in the finished floor. The continuity of damp proof course between the internal and external wall shall be secured by the insertion of bitumenised bricks of cement concrete bricks laid in cement mortar 1:3 or any other damp proof material.