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[Cites 0, Cited by 0] [Section 65B(1)] [Section 65B] [Entire Act]

State of Gujarat - Subsection

Section 65B(1)(v) in The Bombay Land Revenue Code, 1879

(v)an area declared as `sanctuary' under sub-section (1) of section 18 of the Wild Life (Protection) Act, 1972 (53 of 1972) or