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State of Punjab - Section

Section 26 in The Statutes of the Punjabi University

26. A University teacher whose services are terminated before the summer vacation shall be entitled to summer vacation salary as under :

(i)those who complete nine months service - Full salary.
(ii)those who complete service for three months or more but less than nine months - Proportionate salary on the basis of full salary for nine months service.
Provided that :