Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Nachhatter Singh And Others vs State Of Haryana & Another on 27 April, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH


                          RFA No.1811 of 2008 (O&M)


Nachhatter Singh and others
                                             ..... Appellants

                          Versus

State of Haryana & another
                                             ..... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL. Present: None for the appellants.

Mr. Navneet Singh, AAG, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order of even date passed in RFA No.1867 of 2007 titled State of Haryana and another vs. Mithu Singh and others.





                                             (RAJESH BINDAL)
April 27, 2009                                   JUDGE
manju