Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(g) in The Gopalpur Port Rules, 1987 (g)"Port" means the Gopalpur Port, the limits of which are defined in the notification of Government of Orissa in the Commerce and Transport Department No. 2346, dated the 12th July, 1985 or as modified from time to time by the State Government;
