Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(3) in West Bengal Town and Country (Planning and Development) Act, 1979

(3)The [Land Use and Development Control Plan] [Substituted by Section 4(i)(ii), ibid for development plan.] shall come into operation from the date of publication of the aforesaid notice in the Official Gazette.