Chattisgarh High Court
Matrika Prasad Singh vs State Of Chhattisgarh 51 Wps/3962/2018 ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3966/2018
Matrika Prasad Singh -v- State of Chhattisgarh and ors.
18-6-2018 Mr. Shikhar Bakhtiyar, Adv. for the petitioner.
Ms. Sunita Jain, Panel Lawyer, for the State/Respondent No. 1.
Issue notice to the respondents No. 2, 3 and 4. Counsel for respondent No. 1 prays for time to file reply to the writ petition as well as to I.A. No. 1. She may do so.
List the matter after 3 weeks.
Sd/-
(Sharad Kumar Gupta) Vacation Judge Pathak