Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Chattisgarh High Court

Matrika Prasad Singh vs State Of Chhattisgarh 51 Wps/3962/2018 ... on 18 June, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                        WPS No. 3966/2018
                                Matrika Prasad Singh -v- State of Chhattisgarh and ors.




18-6-2018            Mr. Shikhar Bakhtiyar, Adv. for the petitioner.
                     Ms. Sunita Jain, Panel Lawyer, for the State/Respondent No. 1.

Issue notice to the respondents No. 2, 3 and 4. Counsel for respondent No. 1 prays for time to file reply to the writ petition as well as to I.A. No. 1. She may do so.

List the matter after 3 weeks.

Sd/-

(Sharad Kumar Gupta) Vacation Judge Pathak