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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(6) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(6)For B.Pharm, Course: (Remaining 50% of the seats)
(i)Candidates should have passed or appeared for the final year of the Intermediate Examination (10+2 pattern) with Physics, Chemistry and Biology optionals, conducted by the Board of Intermediate Education, Andhra Pradesh or any other examination recognized by the University as equivalent thereto.
(ii)Candidate should obtain at least 45% marks (40% in case of candidate belonging to reserved category) in the subjects specified taken together in the qualifying examination.
Note. - Proof of satisfying the marks criteria in the qualifying examination in respect of candidates who appeared for the examination during the year of admission should be furnished at the time of admissions.
(iii)Candidates should have completed 16 years of Age by the date of commencement of Admissions or on such other date as may be notified by the CET Committee. There is no upper age limit.