Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Uttarakhand - Subsection

Section 37(3)(ii) in Uttarakhand Benami Transactions (Prohibition) Act, 2016

(ii)"director" in relation to a firm, means a partner in the form.