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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(v) in The Orissa Consumer Protection Rules, 1987

(v)For the purpose of performing its function under the Act the District Council may constitute from amongst its members such working groups who shall perform such function as are assigned to it by the Council. The finding of such working groups shall be placed before the District Council for its consideration and its implementation and to recommend to the State Government or/concerned authority to do the needful.