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Jammu & Kashmir High Court - Srinagar Bench

Farooq Ahamd Bhat And Another vs Union Territory Of J&K And Others on 7 August, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                     Sr. No.201
                                                                                  Supplementary-1



                               HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU
                                     (through video conferencing)

                                                               WP(C) No.974/2020
                                                               CM Nos.2206 & 2207 of 2020


           Farooq Ahamd Bhat and another                                         ...Petitioner(s)
                                            Through:- None

                                                       V/s
           Union Territory of J&K and others                                   ...Respondent(s)
                                            Through:- Mr. F.A.Natnoo, AAG.
           CORAM:              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                    ORDER

None for the petitioners.

Objections have been filed.

List this matter for consideration on 17th August, 2020.

(Sanjeev Kumar) Judge JAMMU 07.08.2020 Vinod.

VINOD KUMAR 2020.08.07 19:42 I attest to the accuracy and integrity of this document