Jammu & Kashmir High Court - Srinagar Bench
Farooq Ahamd Bhat And Another vs Union Territory Of J&K And Others on 7 August, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Sr. No.201
Supplementary-1
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(through video conferencing)
WP(C) No.974/2020
CM Nos.2206 & 2207 of 2020
Farooq Ahamd Bhat and another ...Petitioner(s)
Through:- None
V/s
Union Territory of J&K and others ...Respondent(s)
Through:- Mr. F.A.Natnoo, AAG.
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
None for the petitioners.
Objections have been filed.
List this matter for consideration on 17th August, 2020.
(Sanjeev Kumar) Judge JAMMU 07.08.2020 Vinod.
VINOD KUMAR 2020.08.07 19:42 I attest to the accuracy and integrity of this document