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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(1)(b) in West Bengal Town and Country (Planning and Development) Act, 1979

(b)enlargement, improvement or other alteration of any building which was in existence on the date, the development plan relating to the area comes into operation for the first time, so long as the cubic content of the original building is not exceeded by more than one-tenth;