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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(3) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(3)For the purposes of Sub-section (2), the Commissioner may enter and search any place where the goods are kept before or after being carried or where accounts are kept.