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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in Cable Television Networks Rules, 1994

(f)"person" means-
(i)an individual who is a citizen of India;
(ii)an association of individuals or body of individuals, whether incorporated or not, whose members are citizens of India;
(iii)a company in which not less than fifty-one per cent. of the paid-up share capital is held by the citizens of India;