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[Cites 0, Cited by 0] [Article 20A(2)] [Article 20A] [Constitution]

Constitution Subarticle

Article 20A(2)(c) in Constitution of India

(c)the transfer or re-employment of any employees of the Mizo District Council to or by the Union or any other authority, the terms and conditions of service applicable to such employees after such transfer or re-employment;